Umesh Chandra Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 2736 ALL

Citation : 2012 Latest Caselaw 2736 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Umesh Chandra Srivastava vs State Of U.P. & Others on 6 July, 2012

Bench: Sheo Kumar Singh, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - A No. - 10705 of 2010
 

 
Petitioner :- Umesh Chandra Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.N. Singh,B. Narayan Singh,R.N. Singh
 
Respondent Counsel :- C.S.C.,C.M.Rai,Pradeep Kumar,Udayan Nandan
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Dismissed.

For orders see order of date passed in W.P. No. 46612 of 2008.

Order Date :- 6.7.2012

Akv

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