Shriram General Insurance Co. ... vs Smt. Kavita Devi And Others
2012 Latest Caselaw 2707 ALL

Citation : 2012 Latest Caselaw 2707 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Shriram General Insurance Co. ... vs Smt. Kavita Devi And Others on 5 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 941 of 2012
 

 
Petitioner :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Kavita Devi And Others
 
Petitioner Counsel :- Vivek Kumar Birla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 5.7.2012

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