U.P. State Road Transport Corp. ... vs Prem Saran & Others
2012 Latest Caselaw 2702 ALL

Citation : 2012 Latest Caselaw 2702 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

U.P. State Road Transport Corp. ... vs Prem Saran & Others on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 47218 of 2010
 

 
Petitioner :- U.P. State Road Transport Corp. Thru' Regional Manager
 
Respondent :- Prem Saran & Others
 
Petitioner Counsel :- Rahul Anand Gaur
 
Respondent Counsel :- C.S.C.,Raj Karan Yadav,Rishikesh Tripathi
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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