Akhilesh Kumar vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2700 ALL

Citation : 2012 Latest Caselaw 2700 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Akhilesh Kumar vs State Of U.P. Thru Secy. And Others on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23286 of 2012
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Kartikeya Saran,Brijeshwar Sahai Srivasta
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Correction Application

This Court cannot proceed to give direction for fixing date for holding meeting of the Academic Council. In view of this background, no time limit has been provided in the earlier order.

The application is accordingly, rejected.

Order Date :- 5.7.2012

SRY

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