Mansoor Ahmad Qazi vs State Of U.P. & Another
2012 Latest Caselaw 2695 ALL

Citation : 2012 Latest Caselaw 2695 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Mansoor Ahmad Qazi vs State Of U.P. & Another on 5 July, 2012

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 2028 of 2012
 

 
Petitioner :- Mansoor Ahmad Qazi
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.I. Jafri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by learned counsel for the revisionist, put up this case on 11th July, 2012 as fresh.

Order Date :- 5.7.2012

S.Ali

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