Mursaleen vs State Of U.P.
2012 Latest Caselaw 2659 ALL

Citation : 2012 Latest Caselaw 2659 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Mursaleen vs State Of U.P. on 4 July, 2012

Bench: Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19300 of 2011
 

 
Petitioner :- Mursaleen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satendra Kumar Upadhyaya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vijay Prakash Pathak,J.

Learned AGA prays for and is granted two weeks and no more time to file counter affidavit.

List this case after two weeks.

Order Date :- 4.7.2012

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