Rajeev Kumar And Others vs State Of U.P. And Others
2012 Latest Caselaw 2658 ALL

Citation : 2012 Latest Caselaw 2658 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Rajeev Kumar And Others vs State Of U.P. And Others on 4 July, 2012

Bench: R.K. Agrawal, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 15996 of 2012
 

 
Petitioner :- Rajeev Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anay Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Mushaffey Ahmad,J.

Case called on in the revised list.

Nobody appears for the petitioners.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 4.7.2012

Sazia

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