The Oriental Insurance Com. Ltd. vs Smt. Dulari Devi And Others
2012 Latest Caselaw 2656 ALL

Citation : 2012 Latest Caselaw 2656 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

The Oriental Insurance Com. Ltd. vs Smt. Dulari Devi And Others on 4 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 908 of 2012
 

 
Petitioner :- The Oriental Insurance Com. Ltd.
 
Respondent :- Smt. Dulari Devi And Others
 
Petitioner Counsel :- Arun Prakash
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Learned counsel for the appellant prays for and is granted a week's time to furnish the certificate of the statutory deposit.

Put up on 23.7.2012 as fresh.

Order Date :- 4.7.2012

Download the LatestLaws.com Mobile App