Rajeev Gupta vs State Of U.P. & Another
2012 Latest Caselaw 2653 ALL

Citation : 2012 Latest Caselaw 2653 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Rajeev Gupta vs State Of U.P. & Another on 4 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 203 of 2012
 

 
Petitioner :- Rajeev Gupta
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Agendra Sinha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner wants to file certain documents.

List this case, as and when the documents are filed.

Order Date :- 4.7.2012

A.Nigam

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