Kaushal Kumar Agarwal vs State Of U.P. & Ors.
2012 Latest Caselaw 2648 ALL

Citation : 2012 Latest Caselaw 2648 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Kaushal Kumar Agarwal vs State Of U.P. & Ors. on 4 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2370 of 2012
 

 
Petitioner :- Kaushal Kumar Agarwal
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Asok Pande,Pratima Pandey,Rohit Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the pleadings of Misc. Bench Case No.6998 of 2012, Kaushal Kishore Agrawal v. State of U.P. & ors., be sent for to see whether the prayer for stay of proceedings was made or not.

Part of issue is pending adjudication before a Division Bench, however, the present petition has been filed in regard to quashing of the same proceedings.

List on 10.7.2012.

Order Date :- 4.7.2012

A.Nigam

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