Brahm Pratap Singh vs Teekam Singh, Member Secry., ...
2012 Latest Caselaw 2630 ALL

Citation : 2012 Latest Caselaw 2630 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Brahm Pratap Singh vs Teekam Singh, Member Secry., ... on 3 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2665 of 2012
 

 
Petitioner :- Brahm Pratap Singh
 
Respondent :- Teekam Singh, Member Secry., District Selection Committee
 
Petitioner Counsel :- Saurabh Kumar
 

 
Hon'ble Prakash Krishna,J.

Issue notice.

List in the month of September, 2012.

In the meantime, it shall be open to the opposite party to decide representation of the petitioner as directed by this Court, if not already decided.

(Prakash Krishna,J)

Order Date :- 3.7.2012

MK/

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