Amit Kumar Shukla And Others vs Amar Nath Verma
2012 Latest Caselaw 2627 ALL

Citation : 2012 Latest Caselaw 2627 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Amit Kumar Shukla And Others vs Amar Nath Verma on 3 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2627 of 2012
 

 
Petitioner :- Amit Kumar Shukla And Others
 
Respondent :- Amar Nath Verma
 
Petitioner Counsel :- Shiva Kant Awasthi
 

 
Hon'ble Prakash Krishna,J.

Issue notice to opposite party.

Reply may be filed within a period of three weeks.

List for admission on 13th August, 2012.

The allegation is that certified copy of the order dated 20.05.2011 passed in Civil Misc. Writ Petition No. 29394 of 2011, Amit Kumar Shukla and others vs. State of U.P. and others, was served on opposite party by registered post dated 24th September, 2011 but the opposite party has failed to comply with the directions as contained in the aforesaid judgment of this Court.

(Prakash Krishna,J)

Order Date :- 3.7.2012

MK/

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