Citation : 2012 Latest Caselaw 2625 ALL
Judgement Date : 3 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 571 of 2011 Petitioner :- M/S Hindustan Petroleum Corporatio Ltd. Respondent :- Samay Singh & Another Petitioner Counsel :- Vikas Budhwar Hon'ble Pankaj Mithal,J.
Dismissed.
For orders see order of date passed on the memo of First Appeal From Order No. 1753 of 2011.
Order Date :- 3.7.2012
SKS
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