Smt. Usha Devi vs State Of U.P. And Others
2012 Latest Caselaw 6302 ALL

Citation : 2012 Latest Caselaw 6302 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Usha Devi vs State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 56022 of 2012
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.S. Ram
 
Respondent Counsel :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 18th February, 2013. Interim order shall continue until further orders.

Order Date :- 21.12.2012

Download the LatestLaws.com Mobile App