Mool Chandra vs State Of U.P. And Others
2012 Latest Caselaw 6298 ALL

Citation : 2012 Latest Caselaw 6298 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Mool Chandra vs State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55324 of 2012
 

 
Petitioner :- Mool Chandra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhil Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 11th February, 2013. Interim order shall continue till until further orders.

Order Date :- 21.12.2012

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