Smt. Shanti vs Addl. Distt. & Sess. Judge, ...
2012 Latest Caselaw 6296 ALL

Citation : 2012 Latest Caselaw 6296 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Shanti vs Addl. Distt. & Sess. Judge, ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 44366 of 2001
 

 
Petitioner :- Smt. Shanti
 
Respondent :- Addl. Distt. & Sess. Judge, Varanasi & Others
 
Petitioner Counsel :- Awadhesh Rai
 
Respondent Counsel :- C.S.C.,H.N.Tripathi,S.P.Singh
 

 
Hon'ble Dilip Gupta,J.

List this petition for hearing before the appropriate Court in the next cause list and it may not be treated as part-heard or tied up to this Court.

Order Date :- 21.12.2012

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