Bal Vidya Vikas vs The State Of U.P. And Others
2012 Latest Caselaw 6294 ALL

Citation : 2012 Latest Caselaw 6294 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Bal Vidya Vikas vs The State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57470 of 2012
 

 
Petitioner :- Bal Vidya Vikas
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Alok Kumar Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 18th February, 2013.

Order Date :- 21.12.2012

Download the LatestLaws.com Mobile App