Ram Nath Singh vs State Of U.P. And Others
2012 Latest Caselaw 6290 ALL

Citation : 2012 Latest Caselaw 6290 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Ram Nath Singh vs State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36763 of 2012
 

 
Petitioner :- Ram Nath Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Upendra Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel for the respondents prays for and is granted three weeks' time to file a reply to the restoration application.

List thereafter.

Order Date :- 21.12.2012

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