Km. Husan Tara @ Najama & Another vs State Of U.P. & Others
2012 Latest Caselaw 6286 ALL

Citation : 2012 Latest Caselaw 6286 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Km. Husan Tara @ Najama & Another vs State Of U.P. & Others on 21 December, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 65462 of 2012
 

 
Petitioner :- Km. Husan Tara @ Najama & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Y.D. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Heard learned counsel for the petitioner and learned A.G.A.

Learned A.G.A.prays for and is granted 2 weeks' time to file counter affidavit.

Considering the facts and circumstances of the case, it is directed that Km.Husan Tara @ Najama shall be produced before this Court from Nari Niketan Bareilly on 21.1.2013.

List on 21.1.2013.

Let a copy of this order be supplied to learned A.G.A.for compliance.

Order Date :- 21.12.2012

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