Parashu Ram Kumar Srivastava vs State Of U.P.Through Special ...
2012 Latest Caselaw 6284 ALL

Citation : 2012 Latest Caselaw 6284 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Parashu Ram Kumar Srivastava vs State Of U.P.Through Special ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 54652 of 2000
 

 
Petitioner :- Parashu Ram Kumar Srivastava
 
Respondent :- State Of U.P.Through Special Secfretary Deptt. Of Fin.& Rev.
 
Petitioner Counsel :- Rajesh Kumar Srivastava,M.K.Srivastava,Mani Kant Srivastava,N.K.Srivastava,R.C.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List again when the Court is sitting singly.

Order Date :- 21.12.2012

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