Santosh Kumar vs State Of U.P. & Others
2012 Latest Caselaw 6283 ALL

Citation : 2012 Latest Caselaw 6283 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Santosh Kumar vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 48984 of 2009
 

 
Petitioner :- Santosh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinod Kumar Soni
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

List after two weeks, by which time rejoinder affidavit may be filed.

Order Date :- 21.12.2012

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