Rasool Khan vs State Of U.P. & Another
2012 Latest Caselaw 6277 ALL

Citation : 2012 Latest Caselaw 6277 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Rasool Khan vs State Of U.P. & Another on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 61292 of 2009
 

 
Petitioner :- Rasool Khan
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- D.P. Singh,R.N.Yadav
 
Respondent Counsel :- C.S.C.,Arvind Srivastava,Vatsal Srivastava
 

 
Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

List after three weeks.

Order Date :- 21.12.2012

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