Ram Swaroop vs State Of U.P. Thru. Secr. Food & ...
2012 Latest Caselaw 6276 ALL

Citation : 2012 Latest Caselaw 6276 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Ram Swaroop vs State Of U.P. Thru. Secr. Food & ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 13731 of 2010
 

 
Petitioner :- Ram Swaroop
 
Respondent :- State Of U.P. Thru. Secr. Food & Civil Supplies & Ors.
 
Petitioner Counsel :- A.K. Malviya
 
Respondent Counsel :- C.S.C.,D.D. Chauhan,Dinesh Kumar
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the petitioner has not appeared.

List after three weeks by which time counter affidavit to the impleadment application may be filed.

Order Date :- 21.12.2012

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