Smt. Sheela Gautam vs The D.I.O.S. Hathras & Others
2012 Latest Caselaw 6275 ALL

Citation : 2012 Latest Caselaw 6275 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Sheela Gautam vs The D.I.O.S. Hathras & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 49414 of 2002
 

 
Petitioner :- Smt. Sheela Gautam
 
Respondent :- The D.I.O.S. Hathras & Others
 
Petitioner Counsel :- Prabhakar Awasthi,Sanjay Kumar,V.K.Shukla
 
Respondent Counsel :- C.S.C.,H.N.Pandey,N. Tripathi,N.Tiwari,Vashistha Tiwari
 

 
Hon'ble Dilip Gupta,J.

Case has been called out. Learned counsel for the petitioner has not appeared even though learned counsel for the respondents are appeared.

Since I am sitting in a Division Bench, place this matter before Hon'ble The Acting Chief Justice for passing appropriate order.

Order Date :- 21.12.2012

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