Girdhari vs State Of U.P.
2012 Latest Caselaw 6274 ALL

Citation : 2012 Latest Caselaw 6274 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Girdhari vs State Of U.P. on 21 December, 2012

Bench: Ravindra Singh, Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 502 of 1999
 

 
Petitioner :- Girdhari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.D. Tiwari,Lal Ji Chaudhary
 
Respondent Counsel :- D.G.A.,G.S. Sengar,P.K. Gupta,Rakesh Kumar Gupta,Sanjai Singh Sengar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Arvind Kumar Tripathi,J.

Put up for further hearing on 11.1.2013.

Order Date :- 21.12.2012

N.A.

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