State Of U.P. vs Ramveer And Others
2012 Latest Caselaw 6272 ALL

Citation : 2012 Latest Caselaw 6272 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

State Of U.P. vs Ramveer And Others on 21 December, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- GOVERNMENT APPEAL No. - 3586 of 2003
 

 
Petitioner :- State Of U.P.
 
Respondent :- Ramveer And Others
 
Petitioner Counsel :- Jagdish Tiwari
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Sri Ram Kumar appearing on behalf of accused respondents are present in the court in pursuance of the order dated 11.10.2012. The personal attendance of the accused respondents is dispensed with till other wise not directed.

List for admission on 4.2.2013.

Order Date :- 21.12.2012

N.A.

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