Brijendra Singh vs State Of U.P. & Others
2012 Latest Caselaw 6270 ALL

Citation : 2012 Latest Caselaw 6270 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Brijendra Singh vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46921 of 2009
 

 
Petitioner :- Brijendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Virendra Kumar,S.K. Mishra,S.K. Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Sri S.K. Mishra, learned counsel for the petitioner has sent an illness slip.

List after two weeks by which time rejoinder affidavit may be filed.

Order Date :- 21.12.2012

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