Smt. Kusuma Devi vs State Of U.P. & Others
2012 Latest Caselaw 6267 ALL

Citation : 2012 Latest Caselaw 6267 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Kusuma Devi vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 23648 of 2010
 

 
Petitioner :- Smt. Kusuma Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R. S. Ram,Sabhajeet Nishad
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 4th February, 2013.

Order Date :- 21.12.2012

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