Krishna Nand Singh vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 6266 ALL

Citation : 2012 Latest Caselaw 6266 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Krishna Nand Singh vs The State Of U.P. Thru Secy. And ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55175 of 2012
 

 
Petitioner :- Krishna Nand Singh
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Km. Abhilasha Singh,Y.C. Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 4th February, 2013.

Order Date :- 21.12.2012

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