Sri Ram Chandra Yadav vs Smt. Sharmisth Devi And Another
2012 Latest Caselaw 6265 ALL

Citation : 2012 Latest Caselaw 6265 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Sri Ram Chandra Yadav vs Smt. Sharmisth Devi And Another on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 63848 of 2007
 

 
Petitioner :- Sri Ram Chandra Yadav
 
Respondent :- Smt. Sharmisth Devi And Another
 
Petitioner Counsel :- Ashish Bansal,Smt. Rama Goel (Bansal)
 
Respondent Counsel :- Manoj Kumar Sharma,K.K. Arora,Manoj Kumar
 

 
Hon'ble Dilip Gupta,J.

Sri K.K. Arora, learned counsel for the respondents has sent an illness slip.

List this petition for hearing before the appropriate Court in the next cause list and it may not be treated as part-heard or tied up to this Court.

Order Date :- 21.12.2012

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