Citation : 2012 Latest Caselaw 6262 ALL
Judgement Date : 21 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 57176 of 2012 Petitioner :- M/S Kajal T.V. Center Bajriye And Others Respondent :- State Of U.P. Thru Collector And Others Petitioner Counsel :- Chandra Prakash Respondent Counsel :- C.S.C.,Ashish Agrawal Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.
List this petition in the week commencing 18th February, 2013. Interim order shall continue till the next date of listing.
Order Date :- 21.12.2012
SK
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