Udai Narayan Dwivedi vs Deputy Commissioner Food Kanpur, ...
2012 Latest Caselaw 6261 ALL

Citation : 2012 Latest Caselaw 6261 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Udai Narayan Dwivedi vs Deputy Commissioner Food Kanpur, ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 64869 of 2009
 

 
Petitioner :- Udai Narayan Dwivedi
 
Respondent :- Deputy Commissioner Food Kanpur, Division, Kanpur And Anr
 
Petitioner Counsel :- Anand Mohan Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the petitioner has not appeared and nor any rejoinder affidavit has been filed. Rejoinder affidavit may be filed in three further weeks.

List thereafter.

Order Date :- 21.12.2012

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