Citation : 2012 Latest Caselaw 6255 ALL
Judgement Date : 21 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8206 of 2012 Petitioner :- Arun Gupta (Second Bail) Respondent :- State Of U.P. Petitioner Counsel :- Rakesh Sharma,Vivek Kumar Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Earlier application for bail was dismissed by a co-ordinate Bench (Hon'ble S.V.S. Rathore, J.).
Let this second bail application be listed before the same Bench.
Order Date :- 21.12.2012
A.Nigam
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