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Devraj vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 6250 ALL

Citation : 2012 Latest Caselaw 6250 ALL
Judgement Date : 21 December, 2012

Allahabad High Court
Devraj vs The State Of U.P. Thru Secy. And ... on 21 December, 2012
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57454 of 2012
 

 
Petitioner :- Devraj
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- C.S.C.,Gyanendra Kumar Singh
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 18th February, 2013.

Order Date :- 21.12.2012

SK

 

 

 
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