The Executive Board Of Methodist ... vs Commissioner Agra & Ors.
2012 Latest Caselaw 6247 ALL

Citation : 2012 Latest Caselaw 6247 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

The Executive Board Of Methodist ... vs Commissioner Agra & Ors. on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 1921 of 2010
 

 
Petitioner :- The Executive Board Of Methodist Episcopal Church & Anr.
 
Respondent :- Commissioner Agra & Ors.
 
Petitioner Counsel :- T.S. Padney,A.P. Paul,Brij Bhushan Paul,Munna Babu,T.C.Pandey,T.S.Pandey
 
Respondent Counsel :- C.S.C.,C.M.Rai,Shashi Nandan,Sudeep Harkauli,Udayan Nandan
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the parties have not appeared.

List after four weeks.

Order Date :- 21.12.2012

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