Jaitoo Ram vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 6245 ALL

Citation : 2012 Latest Caselaw 6245 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Jaitoo Ram vs State Of U.P. Thru Secy. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55169 of 2012
 

 
Petitioner :- Jaitoo Ram
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- S.P. Lal
 
Respondent Counsel :- C.S.C.,K.K. Rajabhar,Mahesh Narain Singh
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for respondent nos.1 to 5 and counsel appearing for the remaining respondents may file the counter affidavit in four further weeks.

List this petition in the week commencing 4th February, 2013.

Order Date :- 21.12.2012

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