Amit Kumar Pandey vs State Of U.P And Others
2012 Latest Caselaw 6244 ALL

Citation : 2012 Latest Caselaw 6244 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Amit Kumar Pandey vs State Of U.P And Others on 21 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32625 of 2009
 

 
Petitioner :- Amit Kumar Pandey
 
Respondent :- State Of U.P And Others
 
Petitioner Counsel :- Rajiv Dwivedi
 
Respondent Counsel :- Govt Advocate,Rajendra Prasad Tiwari
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Let counter affidavit be filed by the learned A.G.A.within two weeks. Rejoinder Affidavit, if any, may be filed in the meanwhile.

List immediately thereafter.

Order Date :- 21.12.2012

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