Imtiaz Ali And Another vs State Of U.P. And Others
2012 Latest Caselaw 6243 ALL

Citation : 2012 Latest Caselaw 6243 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Imtiaz Ali And Another vs State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57505 of 2012
 

 
Petitioner :- Imtiaz Ali And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.N. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the petitioners has not appeared and nor any supplementary affidavit has been filed.

List after four weeks.

Order Date :- 21.12.2012

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