Smt. Kamlesh Kumari vs State Of U.P. Thru Sec. Food And ...
2012 Latest Caselaw 6240 ALL

Citation : 2012 Latest Caselaw 6240 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Kamlesh Kumari vs State Of U.P. Thru Sec. Food And ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 9078 of 2010
 

 
Petitioner :- Smt. Kamlesh Kumari
 
Respondent :- State Of U.P. Thru Sec. Food And Others
 
Petitioner Counsel :- Mayank Bhushan
 
Respondent Counsel :- C.S.C.,A.K.Savita
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the petitioner has not appeared and nor any rejoinder affidavit has been filed.

List after four weeks, by which time rejoinder affidavit may be filed.

Order Date :- 21.12.2012

Download the LatestLaws.com Mobile App