Sanjeev Kumar vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 6239 ALL

Citation : 2012 Latest Caselaw 6239 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Sanjeev Kumar vs State Of U.P. Thru Secy. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55239 of 2012
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Mahipal Singh,Gaurav Pundir
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 11th February, 2013.

Order Date :- 21.12.2012

Download the LatestLaws.com Mobile App