Vansh Kumar (Second Bail) vs State Of U.P.
2012 Latest Caselaw 6227 ALL

Citation : 2012 Latest Caselaw 6227 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Vansh Kumar (Second Bail) vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8051 of 2012
 

 
Petitioner :- Vansh Kumar (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rakesh Kumar Pandey 'Dani
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned Government Advocate prays for time to get a report from the police authorities on the initial complaint made to the police.

List after three weeks. File of Criminal Misc. Case No.5778(B) of 2012 be tagged alongwith this case.

Order Date :- 20.12.2012

A.Nigam

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