Citation : 2012 Latest Caselaw 6224 ALL
Judgement Date : 20 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 64966 of 2012 Petitioner :- Om Babu Verma Respondent :- Dr.(Smt.) Nafeesha Bano Alam And Others Petitioner Counsel :- N.C.Tripathi Respondent Counsel :- Shashwat Shukla Hon'ble Rajes Kumar,J.
Correction Application.
In last paragraph of the order dated 13.12.2012, in place of words "2nd January, 2013", the words "2nd week of January, 2013" be read.
The application is allowed.
Order Date :- 20.12.2012
OP
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