Citation : 2012 Latest Caselaw 6217 ALL
Judgement Date : 20 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 67279 of 2012 Petitioner :- Amrish Kumar Agrahari Respondent :- State Of U.P.Through Secretary & Ors. Petitioner Counsel :- Gopal Ji Rai Respondent Counsel :- C.S.C.,Ashok Kumar Hon'ble V.K. Shukla,J.
Connect the record of present writ petition along with record of Civil Misc. Writ Petition No. 39674 of 2012 (Akhilesh Tripathi and others Vs. State of U.P. and others). It has been informed that said matter is being heard by Hon'ble Arun Tandon, J. and the matter is nominated to him.
In view of this, present matter be placed before Hon'ble Arun Tandon, J.
Order Date :- 20.12.2012
SRY
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