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Smt. Santosh Kumari Kumar vs State Of U.P. And Others
2012 Latest Caselaw 6213 ALL

Citation : 2012 Latest Caselaw 6213 ALL
Judgement Date : 20 December, 2012

Allahabad High Court
Smt. Santosh Kumari Kumar vs State Of U.P. And Others on 20 December, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47644 of 2010
 

 
Petitioner :- Smt. Santosh Kumari Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- O. P. Shukla
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The date "31.9.1997" occurring in the second and fourth paragraphs of the judgment dated 05.12.2012 is directed to be replaced the date "31.12.1997".

Order Date :- 20.12.2012

SRY

 

 

 
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