Ghulam Ali vs State Of U.P.
2012 Latest Caselaw 6212 ALL

Citation : 2012 Latest Caselaw 6212 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Ghulam Ali vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8038 of 2012
 

 
Petitioner :- Ghulam Ali
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sachin Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed indicating conduct of the applicant from the date of filing chargesheet till the date, when applicant was taken in custody in August, 2012.

List after three weeks.

Order Date :- 20.12.2012

A.Nigam

Download the LatestLaws.com Mobile App