Citation : 2012 Latest Caselaw 6211 ALL
Judgement Date : 20 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8044 of 2012 Petitioner :- Anoop Kumar Verma Respondent :- State Of U.P. Petitioner Counsel :- Surya Kant Mishra,Umesh Kumar Tewari Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Counter affidavit has been filed in court, which is taken on record.
List after four weeks.
Order Date :- 20.12.2012
A.Nigam
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