Dara vs State Of U.P.
2012 Latest Caselaw 6209 ALL

Citation : 2012 Latest Caselaw 6209 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Dara vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8039 of 2012
 

 
Petitioner :- Dara
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Wasim Ahmad,Sandeep Kumar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Criminal Misc. Case No.8033(B) of 2012.

Order Date :- 20.12.2012

A.Nigam

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