Firangi Prasad vs State Of U.P. And Others
2012 Latest Caselaw 6208 ALL

Citation : 2012 Latest Caselaw 6208 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Firangi Prasad vs State Of U.P. And Others on 20 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 11814 of 2011
 

 
Petitioner :- Firangi Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Prasad Mathur
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The dates "16.02.1993", "26.09.1993" and "20.04.1993" occurring on the first page and the date "16.02.1993" occurring on 6th page of the judgment dated 30.11.2012 are directed to be replaced by the dates "17.02.1993", "26.08.1993" and "20.04.1998" on page 1 and by "17.02.1993" on page 6 respectively.

Order Date :- 20.12.2012

SRY

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