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Shyam Bahadur Verma And Another vs State Of U.P.
2012 Latest Caselaw 6205 ALL

Citation : 2012 Latest Caselaw 6205 ALL
Judgement Date : 20 December, 2012

Allahabad High Court
Shyam Bahadur Verma And Another vs State Of U.P. on 20 December, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8036 of 2012
 

 
Petitioner :- Shyam Bahadur Verma And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jai Prakash Singh,Ashish Kumar Dwivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of serious nature of offence, let counter affidavit be filed.

List after three weeks.

Order Date :- 20.12.2012

A.Nigam

 

 

 
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