Ram Milan And Another vs State Of U.P.
2012 Latest Caselaw 6200 ALL

Citation : 2012 Latest Caselaw 6200 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Ram Milan And Another vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8054 of 2012
 

 
Petitioner :- Ram Milan And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ran Vijai Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

As per the cause-list, case of co-accused Darshan is pending adjudication. It would be appropriate, if this application is heard alongwith Case Bail No.7882 of 2012, Darshan v. State of U.P.

List this application for bail alongwith Case Bail No.7882 of 2012, Darshan v. State of U.P.

Order Date :- 20.12.2012

A.Nigam

Download the LatestLaws.com Mobile App